Section 4 in Assam Service (Discipline and Appeal) Rules, 1964
4. Protection of rights and privileges conferred by any law or agreement.
- Nothing in these rules shall operate to deprive any Government servant of any right or privilege to which he is entitled-(a)By or under any law for the time being in force, or(b)By the terms of any agreement subsisting between such person and the Governor at the commencement of these rules.
