Chattisgarh High Court
Prakash Industries Limited vs South Eastern Coalfields Limited 27 ... on 23 July, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 1657 of 2016 Prakash Industries Limited Versus South Eastern Coalfields Limited 23/07/2018 With the consent of learned counsel for the parties, post the matter on 1 st August, 2018.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Prashant Kumar Mishra)
Chief Justice Judge
Barve