Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 117] [Entire Act] Madras Presidency - Subsection Section 117(2) in Madras Estates Land Act, 1908 (2)In fixing the date of sale not less than thirty days shall be allowed from the date on which publication by beat of drum is made as aforesaid.