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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(o) in Orissa Electricity (Levy of Fees for Testing and inspection and Generally for the Services of Electrical Inspector(s)) Orders, 2001

(o)"Testing" means determining operation parameters of equipments/apparatus/contents or auxiliary units through specified/standardised testing procedures and may include calibration.