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[Cites 0, Cited by 11] [Entire Act]

State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

7. Determination of market value.

- Save as otherwise provided, where the fee payable under this Act depends on the market value of any property, such value shall be determined as on the date of presentation of the plaint.