Supreme Court - Daily Orders
Abhinav Mohan Delkar vs The State Of Maharashtra on 22 September, 2023
Bench: A.S. Bopanna, M.M. Sundresh
ITEM NO.70 COURT NO.7 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (Crl.) Nos. 756-764/2023
(Arising out of impugned final judgment and order dated 08-09-2022
in WP No. 1806/2021 08-09-2022 in WP No. 1538/2021 08-09-2022 in WP
No. 1653/2021 08-09-2022 in WP No. 1809/2021 08-09-2022 in WP No.
1808/2021 08-09-2022 in WP No. 1811/2021 08-09-2022 in WP No.
1812/2021 08-09-2022 in WP No. 1813/2021 08-09-2022 in WP No.
1807/2021 passed by the High Court of Judicature at Bombay)
ABHINAV MOHAN DELKAR Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.9592/2023-EXEMPTION FROM FILING
O.T. and IA No.110597/2023-APPLICATION FOR TAKING ON RECORD
IA No. 186605/2023 - EXEMPTION FROM FILING O.T.)
Date : 22-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Ms. Meenakshi Arora, Sr. Adv.
Mr. Prasenjit Keswani, Adv.
Mr. Nitin Sangra, Adv.
Mr. Upmanyu Tewari, Adv.
Mr. Rishabh Parikh, Adv.
Mrs. V. D. Khanna, AOR
For Respondent(s) Mr. Hiten Venegavkar, Adv.
Mr. Prashant R. Dahat, Adv.
Mr. Sourabh Gupta, Adv.
Mr. Puneet Yadav, Adv.
Mr. Ujjwal Choudhary, Adv.
Ms. Ananya Gupta, Adv.
Ms. Meenakshi Kalra, AOR
Mr. Siddharth Dave, Sr. Adv.
Signature Not Verified
Mr. Mahesh Jethmalani, Sr. Adv.
Digitally signed by
Rajni Mukhi
Date: 2023.09.23
Mr. Prashant R. Dahat, Adv.
13:03:35 IST
Reason: Mr. Sourabh Gupta, Adv.
Mr. Puneet Yadav, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Sunny Bhimra, Adv.
Mr. Hiten Venegavkar, Adv.
Mr. Ujjwal Choudhary, Adv.
Ms. Ananya Gupta, Adv.
Mr. T. R. B. Sivakumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Mr. T. R. B. Sivakumar, learned AOR accepts notice on behalf of respondent No.2 in W.P Nos. 1807 and 1809 of 2021.
Mr. Rameshwar Prasad Goyal, learned AOR accepts notice on behalf of respondent No.2 in W.P Nos. 1538,1808 and 1811 of 2021.
Ms. Meenakshi Kalra,, learned AOR accepts notice on behalf of respondent No.2 in W.P Nos. 1806,1813 and 1812 of 2021.
No need issue formal notice to the said respondents. Notice be issued to the remaining respondents.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR