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State of Uttarakhand - Section

Section 8 in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018

8. Accountability Fixation for the delay in payments.

- To determine the liability for the delay in payment of wages, various process, their timelines and identification of responsible officer/ Personnel shall be done according to the table given in the Appendix 'A'