Delhi High Court - Orders
Sepco Electric Power Construction ... vs Power Mech Projects Ltd on 23 September, 2024
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~21 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 432/2017, I.A. 18448/2023, I.A. 850/2024 &
I.A. 3323/2024
SEPCO ELECTRIC POWER CONSTRUCTION
CORPORATION .....Petitioner
Through: Mr. Pinaki Mishra, Mr. Kapil
Arora, Mr. Kunal Tandon, Ms. Palak Nagar,
Mr. Kartik Sharma and Ms. Natasha, Advs.
versus
POWER MECH PROJECTS LTD .....Respondent
Through: Mr. Arvind K. Nigam and Mr.
Atul Chitali, Sr. Advs. with Mr. Dharmesh
Mishra, Mr. Prateek Gupta and Mr. Raghav
Tiwari, Advs.
+ OMP (ENF.) (COMM.) 115/2023, EX.APPL.(OS) 718/2023,
EX.APPL.(OS) 719/2023 & EX.APPL.(OS) 720/2023
POWER MECH PROJECTS LIMITED .....Decree Holder
Through: Mr. Arvind K. Nigam and Mr.
Atul Chitali, Sr. Advs. with Mr. Dharmesh
Mishra, Mr. Prateek Gupta and Mr. Raghav
Tiwari, Advs.
versus
SEPCO ELECTRIC POWER CONSTRUCTION
CORPORATION .....Judgment Debtor
Through: Mr. Pinaki Mishra, Mr. Kapil
Arora, Mr. Kunal Tandon, Ms. Palak Nagar,
Mr. Kartik Sharma and Ms. Natasha, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 23.09.2024 O.M.P. (COMM) 432/2017 and another connected matter Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2024 at 22:05:01
1. It is now 5 pm. It is not possible to take up this matter now.
2. Re-notify on 16 October 2024.
C.HARI SHANKAR, J SEPTEMBER 23, 2024/ar Click here to check corrigendum, if any O.M.P. (COMM) 432/2017 and another connected matter Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2024 at 22:05:01