Section 1968 in The Inland Waterways Authority Of India Rules, 1986
1968.
G.S.R. 1275(E), dated 10th December, 1986 - In exercise of the powers conferred by Section 34 of the Inland Waterways Authority of India Act, 1985 (82 of 1985), the Central Government hereby makes the following rules, namely:Chapter-I Preliminary
