An Act to reform the law relating to land tenure consequent on the vesting of all estates and of certain rights therein [and also to consolidate the law relating to land reforms] [Inserted by West Bengal Act No. 50 of 1981, w.r.e.f. 7.8.1969.] in the StateIt is hereby enacted in the Sixth Year of the Republic of India, by the Legislature of West Bengal, as follows :
