Section 2(a) in Madhya Bharat Famine (Suspension of Proceedings) Act, 1953
(a)"agriculturist" means a person who by himself or by his servant or tenants earns his livelihood wholly or principally by agriculture or by cattle-breeding within the limits of any famine affected area and it shall also include a person who ordinarily engages himself in agricultural labour or who works in a village as an agricultural artisan.
