Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] NCT Delhi - Subsection Section 82(1) in The Delhi Metro Airport Express Line, General Rules, 2010 (1)The movement or working of tower wagon or inspection car or any other vehicle with pantograph raised shall be as per the instructions laid down under special instructions.
