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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(iii) in The Register of Interconnect Agreements (Broadcasting and Cable Services) Regulations, 2004

(iii)This regulation shall be applicable to-(a) All broadcasters, direct to home operators, head ends in the sky operators, multi-system operators and cable operators;