Himachal Pradesh High Court
Ravi Pal vs . Desh Raj on 15 June, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
FAO No. 462 of 2010 15.6.2022 Present: Mr.Neel Kamal Sood, Advocate, for the appellant.
Mr.Rahul Singh Verma, Advocate, for respondents No. 1(a) to 1(e).
CMP (M) No. 91 of 2020 One more, but last opportunity of two weeks is granted to file reply to the application, failing which application shall be considered and decided on the basis of material already on record.
List for consideration on 8th July, 2022.
(Vivek Singh Thakur), Judge.
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