Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Ravi Pal vs . Desh Raj on 15 June, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Ravi Pal Vs. Desh Raj .

FAO No. 462 of 2010 15.6.2022 Present: Mr.Neel Kamal Sood, Advocate, for the appellant.

Mr.Rahul Singh Verma, Advocate, for respondents No. 1(a) to 1(e).

CMP (M) No. 91 of 2020 One more, but last opportunity of two weeks is granted to file reply to the application, failing which application shall be considered and decided on the basis of material already on record.

List for consideration on 8th July, 2022.

(Vivek Singh Thakur), Judge.

15th June, 2022 (Keshav) ::: Downloaded on - 15/06/2022 20:05:51 :::CIS