- The following shall be the officers of the University:-(i)the Chancellor;(ii)the Vice-Chancellor,(iii)the Pro-Vice-Chancellor;(iv)Directors/Head of the Institutions;(v)the Registrar;(Vi)the Treasurer;(Vii)the Deans of Faculties;(viii)the Dean of Students' Welfare;(ix)the Proctor;(x)the Finance Officer; and(xi)such other Officers as may be declared by the Statutes to be officers of the University.
