Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 352(5)] [Section 352] [Entire Act] State of Punjab - Subsection Section 352(5)(viii) in The Punjab Municipal Act, 1999 (viii)placement of authorized fixtures on streets, such as electric and telegraph poles, post boxes, telephone junction boxes, sheds for buses, milk booths and the like;