Section 136(p) in Occupational Safety, Health and Working Conditions Code, 2020
(p)for regulating, subject to the provisions of the Electricity Act, 2003(36 of 2003), and of any rules made thereunder, the generation, storage, transformation, transmission and use of electricity in mines and for providing for the care and the regulation of the use of all electrical apparatus and electrical cables in mines and of all other machinery and plant therein;