Patna High Court - Orders
Rama Nand Pd.Singh vs The Bihar State Housing Board& on 20 April, 2018
Author: S. Kumar
Bench: S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12016 of 2002
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RAMA NAND PD.SINGH
... ... Petitioner/s
Versus
THE BIHAR STATE HOUSING BOARD&
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Dilip Kumar Tewari, Adv & Mr. Yogendra Kr
Singh, Adv
For the Respondent/s : Mr. Anshuman Singh, Adv
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CORAM: HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
9 20-04-2018Heard learned counsel for the parties.
Order is reserved.
(S. Kumar, J) ranjan/-
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