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[Cites 0, Cited by 3] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5) in Madurai-Kamaraj University Act, 1965

(5)The Vice-Chancellor shall give effect to the orders of the Syndicate regarding the appointment, suspension and dismissal of the teachers and servants of the University and shall exercise general control over the affairs of the University.