Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(b) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017 (b)to act as a centre of excellence having leading role for Human Resources Development in Fisheries and Ocean Science sectors;
