Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

State of Rajasthan - Subsection

Section 103(2)(c) in Rajasthan State Highways Act, 2014

(c)terms and conditions of employment of advisers or consultants, under sub-section (2) of section 52;