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State of Uttar Pradesh - Section

Section 12 in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1972

12. Rescission and Savings.

- The Uttar Pradesh Electricity (Regulation of Distribution and Consumption) Order, 1972, published under Notification No. 4383-P/XXIII-P-1, dated August 1, 1972, as amended from time to time, is hereby rescinded and the provisions of Sections 6, 8 and 24 of the General Clauses Act, 1897, shall apply to its rescission as they apply in relation to the repeal of an enactment by an Act of Parliament.