Bombay High Court
M/S Nahalchand Laloochand Pvt Ltd. ... vs Shivajirao S Shinde For Self And ... on 1 December, 2022
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 19818 OF 2022
In
SECOND APPEAL 715 OF 2022
M/s Nahalchand Laloochand Pvt Ltd. Mumbai- ....PETITIONER
400004
V/S
Shivajirao S Shinde For Self And Constituted ....RESPONDENT
Attorney Of Mrs Maheshwari S. Shinde And Ors Mr.RAJESH N KACHARE for Applicant. Mr.Amol Joshi a/w. Vinod Joshi, i/b. Prashant Rane for Respondents.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 1st December, 2022 P.C. :
S. O. to 12/12/2022 ( at 02.30 pm).
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