Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 95 in The M.P. Factories Rules, 1962 95. Notice of periods of work for adults. - The notice of periods of work for adult worker shall be in Form No. 13.Register prescribed under sub-section (2) of Section 62
