Section 19 in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018
19. Power to relax.
- Where the Government is satisfied that the operation of all or any of the provisions of these rules causes undue hardship in any particular case, the Government may, by order, dispense with or relax the requirements of that rule to such extent and subject to such conditions as may be considered necessary for dealing with the case in a just and equitable manner.
