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State of Uttar Pradesh - Section
Section 73 in The Greater Noida Industrial Development Area Building Regulations, 1992
73. Minimum width provision for stairways.
- Notwithstanding anything contained in these regulations the following minimum width provision shall be made for stairways :| (a) | Residential buildings | ... | ... | ... | 0.90 mtr. |
| (b) | Assembly buildings | ||||
| (i) | Up to 200 persons | ... | ... | ... | 1.50 mtrs. |
| (ii) | Up to 300 persons | ... | ... | ... | 2.50 mtrs. |
| (iii) | Up to 500 persons | ... | ... | ... | 3.50 mtrs. |
| (c) | Institutional buildings like hospital | ... | ... | ... | 2.00 mtrs. |
| (d) | Educational buildings like schools | ... | ... | ... | 2.00 mtrs. |
| (e) | All other buildings | ||||
| (i) | population of 100 on floor | ... | ... | ... | 1.00 mtr. |
| (ii) | population of 150 on floor | ... | ... | ... | 1.50 mtrs. |
| (iii) | population of 200 on floor | ... | ... | ... | 2.00 mtrs. |