Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 73 in The Greater Noida Industrial Development Area Building Regulations, 1992

73. Minimum width provision for stairways.

- Notwithstanding anything contained in these regulations the following minimum width provision shall be made for stairways :
(a) Residential buildings ... ... ... 0.90 mtr.
(b) Assembly buildings        
(i) Up to 200 persons ... ... ... 1.50 mtrs.
(ii) Up to 300 persons ... ... ... 2.50 mtrs.
(iii) Up to 500 persons ... ... ... 3.50 mtrs.
(c) Institutional buildings like hospital ... ... ... 2.00 mtrs.
(d) Educational buildings like schools ... ... ... 2.00 mtrs.
(e) All other buildings        
(i) population of 100 on floor ... ... ... 1.00 mtr.
(ii) population of 150 on floor ... ... ... 1.50 mtrs.
(iii) population of 200 on floor ... ... ... 2.00 mtrs.