Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 72] [Entire Act] UT Chandigarh - Section Section 2 in The Punjab Value Added Tax Act, 2005 2. In section (1), in sub-section (1) after the words and figure, "the Punjab Value Added Tax Act, 2005", the words "as extended to the Union territory of Chandigarh" shall he inserted.
