Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(a) in The U.P. First Offenders' Probation Rules, 1939 (a)to the probationer the conditions of the supervision order and shall by advice, persuasion and warnings endeavour to ensure their observance by the probationer;
