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[Cites 0, Cited by 6] [Section 14] [Entire Act]

Bombay Presidency - Subsection

Section 14(1) in The Bombay University Act, 1974

(1)The Finance Officer shall be a whole-time salaried officer appointed by the Executive Council [either by nomination or by obtaining the services of a suitable officer on deputation from the Government of India or the State Government] [These words were added by Maharashtra 32 of 1978, section 5(a).],