Central Information Commission
Mr.Rajinder Kumar vs Ministry Of Railways on 5 July, 2011
In the Central Information Commission
at
New Delhi
File No: CIC/AD/A/2011/000955
Date of Hearing : July 5, 2011
Date of Decision : July 5, 2011
Parties:
Applicant
Shri Rajinder Kumar
H.No. 109D, RCF Colony,
Hussainpur
Kapurthala - 144602
Applicant was not present.
Respondent(s)
Rail Coach Factory
O/o the General Manager
Kapurthala
Punjab.
Represented by : Shri Virender Kr./PRO/PIO, RCF Kapurthala
Information Commissioner : Mrs. Annapurna Dixit
___________________________________________________________________
In the Central Information Commission
at
New Delhi
File No: CIC/AD/A/2011/000955
ORDER
Background
1. The RTI Application dated 30.8.2010 was filed by the Applicant with the PIO, Rail Coach Factory, Kapurthala. He requested the PIO to allow him to inspect all the registers of M & C Lab Store containing full issue details of all the consumable items issued during the period from 1.1.2007 to 31.12.2009 and also the attested photocopies of the whole or a part of the register(s). From the Applicant's letter dated 14.10.2010 it seems that the Public Authority had acceded to his request and had shown to him different registers. The Applicant in his letter dated 14.10.2010 identified the photocopies of pages which were required by him. On 19.11.2010 the PIO provided 160 pages of information. The Applicant however filed his first appeal on 29.1.2011 stating that there was a shortage of around 9 to 10 pages from the stationary register in the information that was provided to him and requested for the same. On not receiving any reply he filed second appeal before the Commission on 5.3.2011.
Decision
2. During the hearing the Respondent informed the Commission that the Applicant had come to inspect the files once again and that he was provided with 16 pages of the balance information on 15.3.2011. The Respondent further stated that the Appellant is satisfied with the information. Since the required information has been provided, the case stands closed.
(Annapurna Dixit) Information Commissioner Authenticated true copy (G.Subramanian) Deputy Registrar Cc
1. Shri Rajinder Kumar H.No. 109D, RCF Colony, Hussainpur Kapurthala - 144602
2. The Public Information Officer Rail Coach Factory O/o the General Manager Kapurthala Punjab.
3. The Appellate Authority Rail Coach Factory O/o the General Manager Kapurthala Punjab.
4. Officer incharge NIC.