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Union of India - Section

Section 13 in The National Capital Region Planning Board Rules, 1985

13. Inclusion of items for discussion in the meeting.

(1)Every member who wishes to have any item to be included in the Agenda in a meeting of the Board shall send the same to the Member-Secretary at least 15 days before the date of the meeting.
(2)Only those items which are approved by the Chairman for inclusion will be included in the Agenda.