Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(1)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)apprise the control and the Station Master in rear through approved means of communications;