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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 140(6) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(6)A stock book of component parts shall be kept in From 9 by the nominated Guard, by means of which the components on charge shall be checked annually and other replacement indents prepared.