Section 10 in The Punjab State Warehousing Corporation Regulations, 1976
10. Rate of fee payable to directors for attending meeting etc. [Section 42].
- A director (other than the managing director, or an official director or a M.P. or a M.L.A.) shall receive a fee of Rs. 20/- for attending each meeting of the Board and a fee of Rs. 10/- for each meeting of the Executive Committee or Sub-Committee attended by him.
