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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(j) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Orissa Rules, 2003

(j)"Special Employment Exchange" means Special Employment Exchange, Special Cell in normal employment exchange and such employment exchange which are notified as special employment exchanges;