Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Bihar - Subsection Section 16(1) in Bihar Anti Terrorist Squad Rules, 2014 (1)Allocation of resources to the ATS and its modernization plan shall be dealt with the Police Headquarter in the same manner as adopted for other units of the State Police.
