Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Kerala - Subsection Section 33(1)(a) in Sree Sankaracharya University of Sanskrit Act, 1994 (a)contributions or grants which may be made by the Government to such fund on such conditions as the Government may impose;