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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(2)(g) in The Assam Evacuee Property Act, 1951

(g)the manner in which audited accounts shall be available for inspection under clause (iii) of sub-section (3) of Section 20 ;