Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 274] [Entire Act] State of Jharkhand - Subsection Section 274(iii) in Bihar Education Code, 1961 (iii)A student applying for transfer on the first working day in the month of January, is treated as having quieted the school at the close of the previous session.
