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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

(1)The Pramukh shall, after the voting is over, record the votes received by each candidate on the nomination paper itself of the candidate concerned and declare in Form V up to the number of vacancies, the candidates who are found to have secured the highest, in order, number of valid votes to have been duly elected.