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[Cites 0, Cited by 0] [Section 19(15)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(15)(ii) in The Sugar Development Fund Rules, 1983

(ii)Subject to first proviso to sub-rule (14), the claim for subsidy for a quarterly period or part thereof shall be based upon the amounts computed in accordance with the following formula, namely:-