Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11C] [Entire Act] Union of India - Subsection Section 11C(4) in The Customs Act, 1962 (4)No person shall, after the expiry of seven days from the notified date, keep or store any notified goods at any place other than the intimated place.