Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 8 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

8. Right to vote.

- Except as expressly provided by these rules, every person who is for the time being, entered in the list of electors of any constituency shall be entitled to vote in that constituency.