Delhi High Court - Orders
Dori Lal Yadav vs The Container Corporation Of India Ltd. ... on 6 December, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4491/2014 and CM APPLs. 39873/2018 and 49732/2024
DORI LAL YADAV .....Petitioner
Through: Ms. Meenu Mainee, Advocate with
Mr. Karanjot Singh Mainee, Ms. Manay Kaushik,
Advocates
versus
THE CONTAINER CORPORATION OF INDIA LTD.
AND ANR .....Respondents
Through: Mr. B. S. Rana, Advocate for R-1 and R-
2
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 06.12.2024
1. None for Respondent No.3.
2. List on 18.02.2025.
JYOTI SINGH, J
DECEMBER 6, 2024/j
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