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Delhi High Court - Orders

Dori Lal Yadav vs The Container Corporation Of India Ltd. ... on 6 December, 2024

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~11
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 4491/2014 and CM APPLs. 39873/2018 and 49732/2024
                                                DORI LAL YADAV                           .....Petitioner
                                                             Through: Ms. Meenu Mainee, Advocate with
                                                             Mr. Karanjot Singh Mainee, Ms. Manay Kaushik,
                                                             Advocates

                                                                                      versus

                                                THE CONTAINER CORPORATION OF INDIA LTD.
                                                AND ANR                                   .....Respondents
                                                             Through: Mr. B. S. Rana, Advocate for R-1 and R-
                                                             2

                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                      ORDER
                                    %                                                 06.12.2024

                                    1.          None for Respondent No.3.
                                    2.          List on 18.02.2025.


                                                                                                                           JYOTI SINGH, J
                                    DECEMBER 6, 2024/j




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/12/2024 at 03:46:09