Section 1 in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984
1. Short title, extent and commencement.
(1)This Order may be called the Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984.(2)It shall extend to the whole of the State of Orissa.(3)It shall come into force on the 5th day of January 1984.
