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[Cites 0, Cited by 0] [Section 138] [Entire Act]

State of Goa - Subsection

Section 138(1) in The Goa, Daman and Diu School Education Rules, 1986

(1)Every aided school shall keep accounts of income from all sources and of all expenditure in the form in which such accounts are maintained immediately before the commencement of these rules.