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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(41) in The Maharashtra Prohibition Act

(41)"sell” with its grammatical variations includes—
(a)any transfer whether such transfer is for any consideration or not,
(b)any supply or distribution for mutual accommodation, and
(c)any supply by a club to its members on payment of price or of any fees or subscription, but does not include selling of opium for export across the customs frontier;
The word "buy" with its grammatical variations shall be construed accordingly;