Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15A(2)] [Section 15A] [Entire Act]

State of Maharashtra - Subsection

Section 15A(2)(d) in Maharashtra Factories Rules, 1963

(d)to carry out inspection of work rooms where dangerous operation are carried out and to advise the management in respect of the measures to be adopted for protection of health of the workers involved therein.