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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(4)(b) in The M.P. Madhyastham Adhikaran Regulations, 1985

(b)It the Record-Keeper detects any irregularity in any record or suspects any doubt regarding the genuineness of any document, he shall immediately report of the matter to the Registrar.