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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Revision of Tariff Rates on Supply of Electrical Energy Act, 1978

(1)The statutory order in so far as it relates to tariff rates on supply of electrical energy for agricultural and non-agricultural purpose is hereby repealed.